A. SHAMIULLAH Vs. ADONI AADAM SAB

JUDGEMENT

(1.) Heard Mr. Maheswara Rao Kuncheam, learned counsel for the appellants.

(2.) Also heard Mr.Virupaksha Dattatreya Gouda, learned counsel for respondent No.1/writ petitioner and Mr.V.Maheswara Reddy, learned Government Pleader for Home, for respondent Nos.2 to 4.

(3.) This appeal is preferred against an order dated 13.12.2019 passed by the learned single Judge in W.P.No.20194 of 2019.