LAWS(APH)-2021-7-152

VINOD KUMAR RAJPUROHITH Vs. STATE OF ANDHRA PRADESH

Decided On July 20, 2021
Vinod Kumar Rajpurohith Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) Learned Government Pleader for Home takes notice on behalf of respondents 1, 2 & 6, learned Government Pleader for Animal Husbandry takes notice on behalf of 3r-? respondent and Sri M.Manohar Reddy, learned Standing Counsel takes notice on behalf of respondents 4 and 5 and the learned counsel seeks time for getting instructions.