CHITLURI VENKATA RAMA RAO Vs. CHITLURI VENKATA RAMAIAH

JUDGEMENT

(1.) When the matter is called, it is represented by Sri Sreenivasa Rao Velivela, learned counsel for the appellant that a letter was addressed to the Registry on 6/7/2021 to post this matter under the caption for "withdrawal" in view of the settlement of the dispute between the parties out of the Court.