(1.) Aggrieved by the inaction of the learned Principal Senior Civil Judge, Tirupati in passing any orders in I.A.No.327 of 2020 and unnumbered I.A.(e-filing No.AP/3/IA/53100/13/8/2000) in O.S.No.11 of 2019 on the file of the Court of Principal Senior Civil Judge, Tirupati, filed by the revision petitioners herein, the present Civil Revision Petition is filed.