KASIVISWESWARA SWAMI TEMPLE Vs. SYED PEERU SAHEB

Referred Judgements :-

INDIAN OIL CORPORATION LIMITED,SECUNDERABAD,REP. BY ITS DIVISIONAL MANAGER V. EPURI PRITHVISEN REDDY [REFERRED TO]
YESHWANT DEORAO V. WALCHAND RAMCHAND [REFERRED TO]
MORAN MAR BASSELIOS CATHOLICOS REV FATHER K C THOMAS AND THERS VS. THUKALAN PAULO AVIRA:T P AVIRA [REFERRED TO]
FIRM OF ILLURI SUBBAYYA CHETTY AND SONS VS. STATE OF ANDHRA PRADESH [REFERRED TO]
PREMIER AUTOMOBILES LIMITED AUTOMATIC ELECTRIC PVT LIMITED VS. KAMLEKAR SHANTARAM WADKE OF BOMBAY :ENGINEERING MAZDOOR SABHA [REFERRED TO]
PANCHUGOPALBARUA VS. UMESH CHANDRA GOSWAMI [REFERRED TO]
KSHITISH CHANDRA PURKAIT VS. SANTOSH KUMAR PURKAIT [REFERRED TO]
VELAMURI VENKATA SIVAPRASAD D VS. KOTHURI VENKATESWARLU D [REFERRED TO]
UNITED BANK OF INDIA CALCUTTA VS. ABHIJIT TEA CO PRIVATE LIMITED [REFERRED TO]
THIAGARAJAN VS. VENUGOPALASWAMY B KOIL [REFERRED TO]
H P PYAREJAN VS. DASAPPA [REFERRED TO]
JAGANNADHA RAO VS. Y SUBBA RAO [REFERRED TO]
JAGGAYYA VS. DIETY OF SEETHARAMASWAMY VARU [REFERRED TO]
SHAIK GHARIB BABA VS. STATE OF A P [REFERRED TO]
EXECUTIVE OFFICER SRI BRAMARAMBA MALLIKARJUNA SWAMY TEMPLE VS. SAI KRUPA HOMES KARIMNAGAR [REFERRED TO]
G SUBRAMANYAM VS. G LEELA [REFERRED TO]
KRISHNA VS. INDIAN OF ECONOMICS [REFERRED TO]
JAMPANI TRILOKESWARI VS. DHARMADAYA TOPE [REFERRED TO]
DASTAGIR AHMED VS. KHAIRUNNISA RAHANA [REFERRED TO]
UNION OF INDIA VS. VASAVI CO-OP. HOUSING SOCIETY LTD. [REFERRED TO]
L.C. HANUMANTHAPPA VS. H.B. SHIVAKUMAR [REFERRED TO]
S.ANJANA REDDY VS. PALVOI RANGA REDDY AND 3 OTHERS [REFERRED TO]