V. VEERA LANKAIAH Vs. KARAMPUDI GAYATHRI

JUDGEMENT

(1.) Heard Mr. M.S.Prasad, learned Senior Counsel for the appellant. Also heard Mr. Harinath N., learned Assistant Solicitor General; Mr. T.G.S. Srivastava, learned Standing Counsel for the Sports Authority of Andhra Pradesh; and Mr. Kanakala Devi Prasanna Kumar, learned counsel for the Writ Petitioners.

(2.) Challenge in this Writ Appeal is to an interim order dated 17.03.2021, passed by the learned Single Judge in Writ Petition No.6227 of 2021.

(3.) The order of the learned Single Judge reads as follows :