L. RAMESH Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

ANISMINIC LIMITED V. FOREIGN COMPENSATION COMMISSION [REFERRED TO]
A.R. ANTULAY V. R.S. NAYAK [REFERRED TO]
HYDERABAD URBAN DEVELOPMENT AUTHORITY V. S.B.KIRLOSKAR [REFERRED TO]
RAJ KISHAN DASS V. MRS. KUSUM SINGH [REFERRED TO]
COMISSIONER OF POLICE BOMBAY VS. GORDHANDAS BHANJI [REFERRED TO]
KHEM CHAND VS. UNION OF INDIA [REFERRED TO]
PATEL NARSHI THAKERSHI VS. PRADYUMANSINGHJI ARJUNSINGHJI [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
KUNTESH GUPTA VS. MANAGEMENT OF HINDU KANYA MAHA VIDYALAYA SITAPUR U P [REFERRED TO]
HINCH LAL TIWARI VS. KAMALA DEVI [REFERRED TO]
INTELLECTUALS FORUM TIRUPATHI VS. STATE OF A P [REFERRED TO]
STATE BANK OF INDIA VS. S N GOYAL [REFERRED TO]
STATE BANK OF INDIA VS. S N GOYAL [REFERRED TO]
ORYX FISHERIES PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
DASARI SATYANARAYANA VS. DASARI BAPAYYA [REFERRED TO]
KOYYA VEERAJU VS. MANDAL REVENUE OFFICER GOLLAPROLU E G DIST [REFERRED TO]
KOYYA VEERAJU VS. MANDAL REVENUE OFFICER GOLLAPROLU E G DIST [REFERRED TO]
BOLLINENI PEDAYOGAIAH VS. JOINT COLLECTOR OFFICER ONGOLE [REFERRED TO]
MANDAL REVENUE OFFICER VISAKHAPATNAM VS. KANCHUBRIKI PRAVATHAMMA [REFERRED TO]
K NAGARATHNAMMAL VS. S IBRAHIM SAHEB [REFERRED TO]
SUBRAMANIAN SWAMY VS. STATE OF TAMIL NADU [REFERRED TO]
PYDAH CHALMAIH VS. THE BOARD OF REVENUE A.P. [REFERRED TO]
SARVEPALLI RAMAIAH (DIED) AS PER LRS AND OTHERS VS. THE DISTRICT COLLECTOR, CHITTOOR DISTRICT AND OTEHRS [REFERRED TO]