E.SHESHIREKHA Vs. STATE OF ANDHRA PRADESH

JUDGEMENT

(1.) Heard Sri. T. Pradhyumma Kumar Reddy, learned Senior Counsel appearing on behalf of Sri. T.S. Anirudh Reddy, learned Counsel for the Petitioner/Appellant/Accused No.1 and Public Prosecutor for the State, through Blue Jeans video conferencing APP and with their consent, the application is disposed of.

(2.) The facts, in issue, are as under:

(3.) In support of its case, the prosecution examined PW1 to PW26 and got marked Ex.P1 to Ex.P38.