MADATI SRINIVASA RAO Vs. STATE OF ANDHRA PRADESH

JUDGEMENT

(1.) Heard Sri D.S.N.V.Prasad Babu, learned counsel for the petitioner.

(2.) Also heard learned Government Pleader for Energy appearing for Respondent No.1; Mr.Y.Nagi Reddy, learned counsel appearing for Respondent Nos.2 and 4; Mr. Metta Chandrasekhara Rao, learned counsel appearing for Respondent No.5; and Mr. P.Srinivasa Rao, learned counsel appearing for Respondent No.6.

(3.) This Public Interest Litigation is filed praying for implementation of new power tariff, imposed from 1/4/2020, after lock down is revoked and to direct the Respondents to issue two separate monthly power bills for the months of March, 2020 and April, 2020.