(1.) The 2nd plaintiff in O.S.No.45 of 1986 on the file of the Court of the learned District Munsif, Sattenapalli is the appellant in S.A.No.667 of 2000. The respondents were the defendants.
(2.) The relief sought by the plaintiffs in O.S.No.45 of 1986 against the defendants was:
(3.) O.S.No.45 of 1986 was decreed in part in the following terms: