INDUKURU RAMACHANDRAREDDY Vs. AGNIGUNDALA

Referred Judgements :-

BIBROSA V FAIRBAIRN [REFERRED TO]
BHIKAJI NARAIN DHAKRAS AND ORS. V THE STATE OF MADHYA PRADESH AND ANR. [REFERRED TO]
G. GANGAREDDY DIED PER HIS LRS. AND ORS. V THE TAHSILDAR,ARMOOR,NIZAMABAD DISTRICT AND ANR. [REFERRED TO]
AMIT KUMAR SHAW AND ANR. V PARIDA KHATOON AND ANR. [REFERRED TO]
PINNITI KISTAMMA AND ORS. V DUVVADA PARSURAM CHOWDARY AND ORS. [REFERRED TO]
KESHAVAN MADHAVA MENON VS. STATE OF BOMBAY [REFERRED TO]
NAGUBAI AMMAL VS. B SNAMA RAO [REFERRED TO]
RAJA DURGA SINGH OF SOLON VS. THOLU [REFERRED TO]
STATE OF MADRAS VS. KUNNAKUDI MELAMATAM [REFERRED TO]
BHAGWATI PRASAD VS. CHANDRAMAUL [REFERRED TO]
NARANDAS MORARDAS GAJIWALA VS. S P A M PAPAMMAL [REFERRED TO]
MULAMCHAND VS. STATE OF MADHYA PRADESH [REFERRED TO]
JAMBU RAO SATAPPA KOCHERI VS. NEMINATH APPAYYA HANAMAVNAYAR [REFERRED TO]
P V AYYAPPA REDDIAR VS. AYYAPPAN PILLAI JANARDHANAN PILLAI [REFERRED TO]
FIRM OF PRATAPCHAND NOPAJI VS. FIRM OF KOTRIKE VENKATA SETTY AND SONS [REFERRED TO]
GURMUICH SINGH VS. AMAR SINGH [REFERRED TO]
STATE OF WEST BENGAL VS. SUBURBAN AGRICULTURE DAIRY AND FISHERIES PRIVATE LIMITED [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
KARNAIL SINGH VS. STATE OF HARYANA [REFERRED TO]
ABUBAKAR ABDUL INAMDAR VS. HARUN ABDUL INAMDAR [REFERRED TO]
STATE OF KERALA VS. M K KUNHIKANNAN NAMBIAR MANJERI MANIKOTH NADUVIL DEAD [REFERRED TO]
STATE OF UTTAR PRADESH VS. AMAR SINGH [REFERRED TO]
RAJENDRA SINGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
HINDU PUBLIC VS. RAJDHANI PUJA SAMITHEE [REFERRED TO]
BABU KHAN VS. NAZIM KHAN [REFERRED TO]
GOVERNMENT OF ORISSA VS. ASHOK TRANSPORT AGENCY [REFERRED TO]
MAHILA BAJRANGI VS. BADRIBAI [REFERRED TO]
CHIEF CONSERVATOR OF FORESTS GOVERNMENT OF ANDHRA PRADESH VS. COLLECTOR [REFERRED TO]
RAME GOWDA VS. VARADAPPA NAIDU [REFERRED TO]
SOPAN SUKHDEO SABLE VS. ASSISTANT CHARITY COMMISSIONER [REFERRED TO]
NALLAM VEERA STAYANANDAM VS. PUBLIC PROSECUTOR HIGH COURT OF A P [REFERRED TO]
R JANAKIRAMAN VS. STATE INSPECTOR POLICE CBI SPE MADRAS [REFERRED TO]
PREM SINGH VS. BIRBAL [REFERRED TO]
SUMTIBAI VS. PARAS FINANCE CO [REFERRED TO]
ANATHULA SUDHAKAR VS. P BUCHI REDDY [REFERRED TO]
RAMESH CHANDRA SANKLA VS. VIKRAM CEMENT [REFERRED TO]
RITESH TEWARI VS. STATE OF UP [REFERRED TO]
SANJAY KAUSHISH VS. D C KAUSHISH [REFERRED TO]
DUGGIRALA SADASIVA VITTAL VS. BOLLA RATTALU [REFERRED TO]
ALLAM GANGADHARA RAO VS. GOLLAPALLI GANGARAO [REFERRED TO]
SHANKERLAL GUPTA VS. V JAGADISHWAR RAO [REFERRED TO]
P PARAMESWAR YADAV VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
Y LATCHI RAJU VS. STATE OF ANDHRA PRADESH [REFERRED TO]
VIJAYABHARATHI Y VS. Y MANIKYAMMA [REFERRED TO]
SEERA SIMHACHALAM VS. PEDIREDLA SLMHACHALAM [REFERRED TO]
KONDAVETI FRANCIS VS. M LUDRAMMA [REFERRED TO]
GOUTHAM RAO V VS. REVENUE DIVISIONAL OFFICER [REFERRED TO]
B R KOTESHWARA RAO VS. G RAMESHWARI BAI [REFERRED TO]
STATE OF A P VS. PRAMEELA MODI [REFERRED TO]
RAPETI VEERINAIDU VS. THOTA GANGADHARA RAO [REFERRED TO]
GANTA CHINNA SHANKARAIAH VS. NADUNOORI SWAMY [REFERRED TO]
VELUPADAS VEERASWAMY VS. STATE OF A P [REFERRED TO]
GADDAM MADUSUDHAN REDDY VS. CHEIF COMMISIONER OF LAND [REFERRED TO]
K PRATAPA REDDY VS. JOINT COLLECTOR RANGA REDDY DESTRICT [REFERRED TO]
AIRABELLI PRABHAKAR RAO VS. EMMADI KOTESHWAR [REFERRED TO]
ANDE GANGAIAH VS. M KRISHNA REDDY [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. V SWARAJYALAKSHMI [REFERRED TO]
A B C INDIA LIMITED VS. A P INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED [REFERRED TO]
SURANENI LAKSHMI VS. B VENKATA DURGA RAO [REFERRED TO]
SANGA THEVAR VS. THANUKODI AMMAL [REFERRED TO]
RAMACHANDRA DESHPANDE VS. LAXMANA RAO KULKARNI [REFERRED TO]
SIDDIK MAHOMED SHAH VS. MT SARAN [REFERRED TO]
KRISHNABAI PANDURANG SALAGARE VS. SAVLARAM GANGARAM KUMTEKAR [REFERRED TO]
TYAGARAJA MUDALIYAR VS. VEDATHANNI [REFERRED TO]