(1.) This appeal is filed against the judgment and decree dated 24.08.1992 passed by the Subordinate Judge at Sanga Reddy in O.S. No. 49 of 1986.
(2.) I have heard the learned Counsel appearing for the Appellants and the Respondents.
(3.) For the convenient sake, I would like to refer the parties as 'the Plaintiff and the Defendants' i.e. as they were arrayed in the suit.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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