LAWS(APH)-2011-11-19

PUBLIC INFORMATION OFFICER Vs. CENTRAL INFORMATION COMMISSION

Decided On November 02, 2011
PUBLIC INFORMATION OFFICER Appellant
V/S
CENTRAL INFORMATION COMMISSION REP. BY ITS REGISTRAR Respondents

JUDGEMENT

(1.) This Writ Petition is filed for a certiorari to quash decision No. CIC/SM/A/2010/001566/SG/14914, dated 28-09-2011, of respondent No. 1, in Appeal No. CIC/SM/A/2010/001566/SG.

(2.) The petitioner is the Public Information Officer, Syndicate Bank Regional Office at Mugulrajapuram, Vijayawada, under the Right to Information Act, 2005 (for short 'the Act').

(3.) Respondent No. 2 made application, dated 24-07-2010, before the petitioner, under the Act, seeking the following information: