KOTHA SAILAJA Vs. THANDU YADAGIRI

JUDGEMENT

(1.) This Civil Revision Petition arises out of Order, dated 18-07-2011, in I.A. No. 251 of 2011 in O.S. No. 110 of 2008, on the file of the learned Junior Civil Judge, Huzurnagar.

(2.) I have heard Sri K. Narasimhachary, Learned Counsel for the defendant No. 7, and Sri R. Sridhar, Learned Counsel for respondent No. 1-plaintiff, who is the only contesting respondent.

(3.) For the sake of convenience, the parties shall be hereinafter referred to as they are arrayed in the suit.