YELAMARTHI SARATH KUMAR Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

JULIUS V. BISHOP OF OXFORD [REFERRED TO]
YOUNG V. BRISTOL AEROPLANE CO. LTD. [REFERRED TO]
CASSELL AND CO. LTD. V. BROOME [REFERRED TO]
STATE OF RAJASTHAN V. PRAKASH CHAND [REFERRED TO]
MEMBER BOARD OF REVENUE VS. ARTHUR PAUL BENTHALL [REFERRED TO]
SARDAR INDER SINGH SHRI DURGA PARSHAD DWARKA PRASAD AND OHTERS BANKS LAL BAHADUR GANGA SINGH KALU SINGH SURYA BHAGWAN SAHAI VS. STATE OF RAJASTHAN [REFERRED TO]
J Y KONDALA RAO VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED TO]
P J IRANI VS. STATE OF MADRAS [REFERRED TO]
MADANLAL FAKIRCHAND DUDHEDIYA VS. CHANGDEO SUGAR MILLS LIMITED [REFERRED TO]
RAJESWAR PRASAD MISRA VS. STATE OF WEST BENGAL [REFERRED TO]
PUNJAB AB SIKH REGULAR MOTOR SERVICE MOUDHAPARA RAIPUR VS. REGIONAL TRANSPORT AUTHORITY RAIPUR ANOTHER [REFERRED TO]
KHUB CHAND VS. STATE OF RAJASTHAN [REFERRED TO]
JAMATRAJ KEWALJI GOVANI VS. STATE OF MAHARASHTRA [REFERRED TO]
L HIRDAY NARAIN VS. INCOME TAX OFFICER BAREILLY [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
GOVINDLAL CHHAGANLAL PATEL VS. AGRICULTURAL PRODUCE MARKET COMMITTEE GODHRA [REFERRED TO]
GULAM MUSTAFA VS. STATE OF MAHARASHTRA [REFERRED TO]
T R SHARMA VS. PRITHVI SINGH [REFERRED TO]
SIEMENS ENGINEERING AND MANUFACTURING CO OF INDIA LIMITED VS. UNION OF INDIA [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
REGISTRAR OF CO OPERATIVE SOCIETIES TRIVANDRUM VS. K KUNJABMU [REFERRED TO]
GRINDLAYS BANK LIMITED VS. INCOME TAX OFFICER CALCUTTA [REFERRED TO]
CHINNAMARKATHIAN ALIAS MUTHU GOUNDER CHINNA GOUNDER RAJA GOUNDER VS. AYYAVOO ALIAS PERIANA GOUNDER:AYYAVOO ALIAS PERIANA GOUNDER:AYYAVOO ALIAS PERIANA GOUNDER [REFERRED TO]
STATE OF MAHARASHTRA VS. NARAYAN SHAMRAO PURANIK [REFERRED TO]
SILIGURI MUNICIPALITY VS. AMALENDU DAS [REFERRED TO]
ASSISTANT COLLECTOR OF CENTRAL EXCISE CHANDAN NAGAR WEST BENGAL VS. DUNLOP INDIA LIMITED [REFERRED TO]
EXPRESS NEWSPAPERS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
SHIVAJIRAO NILANGEKAR PATIL DR MAHESH MADHAV GOSAVI VS. MAHESH MADHAV GOSAVI:SHIVAJIRAO NILANGEKAR PATIL [REFERRED TO]
J R RAGHUPATHY K MALLIAH M PAMPAPATHAIAH VS. STATE OF ANDHRA PRADESH:S BAL REDDY:STATE OF ANDHRA PRADESH [REFERRED TO]
COMMISSIONER OF INCOME TAX NEW DELHI NOW RAJASTHAN VS. EAST WEST IMPORT AND EXPORT P LTD [REFERRED TO]
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW VS. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA [REFERRED TO]
S N MUKHERJEE VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. SYNTHETICS AND CHEMICALS LIMITED [REFERRED TO]
RAM KRISHNA VERMA VS. STATE OF UTTAR PRADESH [REFERRED TO]
A R SIRCAR VS. STATE OF UTTAR PRADESH [REFERRED TO]
PREMIUM GRANITES VS. STATE OF TAMIL NADU [REFERRED TO]
UNION OF INDIA VS. S L ABBAS [REFERRED TO]
SHIV SHANKAR VS. BOARD OF DIRECTORS U P S R T C [REFERRED TO]
STATE OF WEST BENGAL VS. ASHUTOSH LAHIRI [REFERRED TO]
CHANDIGARH ADMINISTRATION VS. JAGJIT SINGH [REFERRED TO]
MAHADEO SAVLARAM SHELKE VS. PUNE MUNICIPAL CORPORATION [REFERRED TO]
CENTRE FOR PUBLIC INTEREST LITIGATION VS. UNION OF INDIA [REFERRED TO]
PANNALAL BANSILAL PITTI VS. STATE OF ANDHRA PRADESH [REFERRED TO]
GURSHARAN SINGH ASHWANI SACHDEVA VS. NEW DELHI MUNICIPAL COMMITTEE:NEW DELHI MUNICIPAL COMMITTEE [REFERRED TO]
BADDULA LAKSHMAIAH VS. ANJANEYA SWAMI TEMPLE [REFERRED TO]
COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA [REFERRED TO]
INDERMANI VS. MATHESHWARI PRASAD [REFERRED TO]
INTER COLLEGE ARYA NAGAR KANPUR VS. KUMAR TIWARY [REFERRED TO]
GTC INDUSTRIES LIMITED VS. UNION OF INDIA [REFERRED TO]
MAHALUXMI RICE MILLS VS. STATE OF UTTAR PRADESH [REFERRED TO]
B R ENTERPRISES VS. STATE OF UTTAR PRADESH [REFERRED TO]
PARBODH SAGAR VS. PUNJAB STATE ELECTRICITY BOARD [REFERRED TO]
CONSUMER ACTION GROUP VS. STATE OF TAMIL NADU [REFERRED TO]
ORIENTAL INSURANCE CO LIMITED VS. HANSRAJBHAI V KODALA [REFERRED TO]
FIRST LAND ACQUISITION COLLECTOR VS. NIRODHI PRAKASH GANGOLI [REFERRED TO]
DIRECTOR OF SETTLEMENTS A P VS. M R APPARAO [REFERRED TO]
ASHUTOSH GUPTA VS. STATE OF RAJASTHAN [REFERRED TO]
CHANDRA PRAKASH VS. STATE OF UTTAR PRADESH [REFERRED TO]
KAILASH NATH AGARWAL VS. PRADESHIYA INDUSTRIES AND INVESTIGATION CORPORATION OF UTTAR PRADESH [REFERRED TO]
GURUVAYUR DEVASWOM MANAGING COMMITTEE VS. C K RAJAN [REFERRED TO]
SOUTH EASTERN COALFIELDS LIMITED VS. STATE OF MADHYA PRADESH [REFERRED TO]
KARNATAKA RARE EARTH VS. SENIOR GEOLOGIST DEPARTMENT OF MINES AND GEOLOGY [REFERRED TO]
STATE OF ORISSA VS. DHANIRAM LUHAR [REFERRED TO]
NIRMAL JEET KAUR VS. STATE OF MADHYA PRADESH [REFERRED TO]
ASHOK LANKA VS. RISHI DIXIT [REFERRED TO]
AJIT KUMAR NAG VS. GENERAL MANAGER P J INDIAN OIL CORPORATION LTD [REFERRED TO]
JAIPUR MUNICIPAL CORPORATION VS. C L MISHRA [REFERRED TO]
ASHOKA SMOKELESS COAL IND P LTD VS. UNION OF INDIA [REFERRED TO]
DIRECTORATE OF FILM FESTIVALS VS. GAURAV ASHWIN JAIN [REFERRED TO]
DHAMPUR SUGAR KASHIPUR LTD VS. STATE OF UTTRANCHAL [REFERRED TO]
CHANDRA PRAKASH SINGH VS. CHAIRMAN PURVANCHAL GRAMIN BANK [REFERRED TO]
DIVINE RETREAT CENTRE VS. STATE OF KERALA [REFERRED TO]
INDIAN BANK VS. GODHARA NAGRIK COOPERATIVE CREDIT SOCIETY LTD [REFERRED TO]
SHANTI SPORTS CLUB VS. UNION OF INDIA [REFERRED TO]
JASBIR SINGH CHHABRA VS. STATE OF PUNJAB [REFERRED TO]
KALABHARATI ADVERTISING VS. HEMANT VIMALNATH NARICHANIA [REFERRED TO]
STATE OF UP VS. NEERAJ CHAUBEY [REFERRED TO]
HITAKARINI SAMAJ RAJAHMUNDRY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
S V SUDHAKARA RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]