T RAVINDER RAJU Vs. SINGARENI COLLIERIES COMPANY LTD

JUDGEMENT

(1.) Heard both the counsel.

(2.) The petitioners herein are the plaintiffs. They filed the suit in O.S.(SR).No.228/2010 on the file of Junior Civil Judge, Parkal, for declaration against the defendant, which is the Singareni Collieries Company Limited, Bhupalpally, Warangal District, represented by its General Manager, to declare them as legal heirs of late Thokachichu Rama Raju s/o Bucchi raju, Occ: Ex Coal Filler, E.C.No.1702930 KTK 2 Incline, Singareni Collieries Company Limited, Bhupalpally, Warangal District, who died on 23.7.2007. The said suit was returned by raising the following objection dated 3.3.2010:

(3.) Challenging the above order, the present revision is filed.