REGENT COMPUTRONICS PVT. LTD.

P SHANKAR RAO Appellant

V/S

GOVERNMENT OF A P Respondents

Referred Judgements :-

UPENDRA BAXI I VS. STATE OF UTTAR PRADESH [REFERRED TO]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [REFERRED TO]
VEENA SETHI VS. STATE OF BIHAR [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
STATE OF WEST BENGAL VS. SAMPAT LAL:SAMPAT LAL [REFERRED TO]
M C MEHTA VS. UNION OF INDIA [REFERRED TO]
CITIZENS FOR DEMOCRACY VS. STATE OF ASSAM [REFERRED TO]
VINEETNARAIN VS. UNION OF INDIA [REFERRED TO]
SECRETARY MINOR IRRIGATION AND RURAL ENGG SERVICES UP VS. SAHNGOO RAM ARYA [REFERRED TO]
TRIPATI BALAJI DEVELOPERS PRIVATE LIMITED VS. STATE OF BIHAR [REFERRED TO]
DATTARAJ NATHUJI THAWARE VS. STATE OF MAHARASHTRA [REFERRED TO]
GURPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
T N GODAVARMAN THIRUMALPAD VS. UNION OF INDIA [REFERRED TO]
RAJIV RANJAN SINGH ALIAS LALAN VS. UNION OF INDIA [REFERRED TO]
KANSING KALUSING THAKORE VS. RABARI MAGANBHAI VASHRAMBHAI [REFERRED TO]
HOLICOW PICTURES PVT LTD VS. PREM CHANDRA MISHRA [REFERRED TO]
STATE OF UTTARANCHAL VS. BALWANT SINGH CHAUFAL [REFERRED TO]
STATE OF UTTARANCHAL VS. BALWANT SINGH CHAUFAL [REFERRED TO]
STATE OF WEST BENGAL VS. COMMITTEE FOR PROTECTION OF DEMOCRATIC [REFERRED TO]

JUDGEMENT

(1.) THE letter dated 22.11.2010 was addressed by one Mr. P. Shankara Rao, M.L.A to the Hon'ble Chief Justice of this Court along with material in the form of a Book, bringing to the notice of the Hon'ble Chief Justice the fraud played by APIIC and EMAAR Properties PJSC and its sister companies.

(2.) AS per the Endorsement of the Hon'ble Chief Justice dated 23.11.2010 to check and put up as taken up case before this Bench, this writ petition is taken up as a Public Interest Litigation.

(3.) WE are of the opinion that it is just and proper to extract the orders passed by this Court in this writ petition on various dates viz. 24.11.2010, 08.12.2010 and 27.12.2010;

Click here to view full judgment.

P SHANKAR RAO Vs. GOVERNMENT OF A P

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address