N VINATHA NAINI Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

R. V. SUSSEX JUSTICES [REFERRED TO]
CHIEF CONSERVATOR OF FORESTS,GOVERNMENT OF ANDHRA PRADESH V. COLLECTOR [REFERRED TO]
BASAVAIAH (DR.) V. DR. H.L. RAMESH [REFERRED TO]
MADHYA PRADESH SPECIAL POLICE ESTABLISHMENT V. STATE OF M.P. [REFERRED TO]
DAL AT ABASAHEB SOLUNKE VS. DRB S MAHAJAN [REFERRED TO]
UNIVERSITY OF MYSORE H H ANNISH GOWDA VS. C D GOVINDA RAO [REFERRED TO]
M C GUPTA VS. ARUN KUMAR GUPTA [REFERRED TO]
J P KULSHRESTHA VS. CHANCELLOR ALLAHABAD UNIVERSITY [REFERRED TO]
NEELIMA MISRA VS. HARINDER KAUR PAINTAL [REFERRED TO]
BHUSHAN UTTAM KHARE VS. DEAN B J MEDICAL COLLEGE [REFERRED TO]
RATTAN LAL SHARMA VS. MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL [REFERRED TO]
D V BAKSHI VS. UNION OF INDIA [REFERRED TO]
CHANCELLOR DR PRAFULLA KUMAR MOHAPATRA VS. BIJAYANANDA KAR:BIJAYANANDA KAR [REFERRED TO]
STATE OF WEST BENGAL VS. SHIVANANDA PATHAK [REFERRED TO]
B C MYLARAPPA ALIAS CHIKKAMYLARAPPA VS. R VENKATASUBBAIAH [REFERRED TO]
S A HAKEEM VS. N T R UNIVERSITY OF HEALTH SCIENCES [REFERRED TO]