LAWS(APH)-2001-4-162

ALLAM ADEMMA Vs. DISTRICT COLLECTOR

Decided On April 04, 2001
ALLAM ADEMMA Appellant
V/S
DISTRICT COLLECTOR Respondents

JUDGEMENT

(1.) HEARD both sides. This second appeal is directed against the judgment of the Subordinate Judge (now, Senior Civil Judge), Proddutur dated 15.10.1988 in A.S. No. 81 of 1986 under which the plaintiff's appeal against the judgment of the Principal District Munsif, Proddutur dismissing the suit has been dismissed.

(2.) THE relevant facts leading to this appeal may be stated briefly as follows:

(3.) ON these pleadings, the trial Judge, the learned District Munsif, framed the following issues: