ALLAUDDIN CHARITIES AND ZAKATH WAKF Vs. HAMEED ALI

Referred Judgements :-

GUDUTHUR BROS VS. INCOME TAX OFFICER SPECIAL CIRCLE BANGALORE [REFERRED TO]
BHAU RAM MADHVA PRADESH AND ADVOCATE GENERAL RAJASTHAN VS. BAIJ NATH SINGH:BAIJ NATH SINGH [REFERRED TO]
C BEEPATHLIMA VS. VELASURI SHANKARANARAYANA KADAMBOLITHAYA [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH GOVERNMENT OF ANDHRA PRADESH VS. THUMMALA KRISHNA RAO:BANDI VENKATARAMA RAO:VALLURI KESAVA RAO [REFERRED TO]
STATE OF RAJASTHAN VS. PADMAVATI DEVI [REFERRED TO]
U P SALES TAX SERVICE ASSOCIATION VS. TAXATION BAR ASSOCIATION AGRA [REFERRED TO]
DURGA PRASHAD VS. NAVEENCHANDRA [REFERRED TO]
SAYYED ALI VS. A P WAKF BOARD HYDERABAD [REFERRED TO]
SINGAM CHETTY ATTENDROOLOO VS. STATE OF TAMIL NADU [REFERRED TO]
UNIPLAS INDIA LIMITED VS. STATE GOVERNMENT OF NCT OF DELHI [REFERRED TO]
WAKF BOARD HYDERABAD VS. PARVATHI BAI [REFERRED TO]
CHOWK MOSQUE NANDYAL VS. P V H MAQBAL BASHA [REFERRED TO]
M BIKSHAPATHI VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
P RAMA RAO VS. HIGH COURT OF ANDHRA PRADESH [REFERRED TO]
JAI BHARAT CO OPERATIVE HOUSING SOCIETY LTD VS. ANDHRA PRADESH STATE WAKF BOARD [REFERRED TO]
SYED MUNEER VS. CHIEF EXECUTIVE OFFICER A P STATE WAKF BOARD [REFERRED TO]