REGENT COMPUTRONICS PVT. LTD.

ALFALA FURNITURE PALACE Appellant

V/S

STATE BANK OF HYDERABAD, HANMAKONDA, WARANGAL DISTRICT Respondents

Referred Judgements :-

MAHAMAYA DEBI V. HARIDAS HALDAR [REFERRED TO]
DWARAMPUDI BASIVIREDDI V. GADI KAMARJU AND ORS. [REFERRED TO]
MOHAMMAD SULTAN VS. FIRM OF RAMPRATAP KANNYALAL [REFERRED TO]

JUDGEMENT

(1.) Heard the learned Counsel for the petitioner Sri Nataraja Sarma.

(2.) The revision is directed against an order dated 25-4-2001 in EP No. 74 of 2001 in OS No.303 of 1998 on the file of I Additional Senior Civil Judge, at Warangal.

(3.) The impugned order reads as follows:--

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ALFALA FURNITURE PALACE Vs. STATE BANK OF HYDERABAD

Referred Judgements :-

JUDGEMENT

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