PULUSAM KRISHNA MURTHY Vs. T SUJAN KUMAR

Referred Judgements :-

RAMADOSS V. UNION OF INDIA [REFERRED TO]
AJIT SINGH-II V. STATE OF PUNJAB [REFERRED TO]
UNNIKRISHNAN V. STATE OF A.P. [REFERRED TO]
WICKS V. DIRECTOR OF PROSECUTIONS [REFERRED TO]
WILLINGALE V. NORRIS [REFERRED TO]
DEFUNIS V. CHARLES ODEGARD [REFERRED TO]
ADARAND CONSTRUCTORS INC V. PENA [REFERRED TO]
AJIT SINGH (II) V. STATE OF PUNJAB [REFERRED TO]
UNION OF INDIA V. G.M. KOKIL [REFERRED TO]
STATE OF MADHYA PRADESH V. BHOPAL SUGAR INDUSTRIES [REFERRED TO]
OM KUMAR V. UNION OF INDIA [REFERRED TO]
JANAKI PRASAD PARIMOO V. STATE OFJAMMU AND KASHMIR [REFERRED TO]
FULLILOVE V. PHILIP M.KLUTZNICK [REFERRED TO]
B VENKATAMANA VS. STATE OF MADRAS [REFERRED TO]
STATE OF MADRAS VS. CHAMPAKAM DORAIRAJAN [REFERRED TO]
STATE OF WEST BENGAL HABIB MOHAMMAD STATE OF HYDERABAD STATE OF MYSORE VS. ANWAR ALI SARKAR:ANWAR ALI SARKAR [REFERRED TO]
T B IBRAHIM PROPRIETOR BUS STAND TANJORE VS. REGIONAL TRANSPORT AUTHORITY TANJORE [REFERRED TO]
T DEVADASAN VS. UNION OF INDIA AND UNOTHER [REFERRED TO]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
HOTA VENKATA SURYA SIVARAMA SASTRY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
GENERAL MANAGER SOUTHERN RAILWAY GURBUX DAS INTERVENER VS. RANGACHARI [REFERRED TO]
LACHHMAN DASS ON BEHALF OF FIRM TILAK RAM RAM BUX NAND RAM TULSI RAM TILAK RAM RAM BUX VS. STATE OF PUNJAB:STATE BANK OF INDIA [REFERRED TO]
M R BALAJI THE MYSORE STATE CHATHADA VAISH NAYA ASSOCIATION MYSORE ARYA VYSYA MAHASABHA BANGALORE VS. STATE OF MYSORE [REFERRED TO]
M R BALAJI THE MYSORE STATE CHATHADA VAISH NAYA ASSOCIATION MYSORE ARYA VYSYA MAHASABHA BANGALORE VS. STATE OF MYSORE [REFERRED TO]
HEGGADE LANARDHAN SUBBARAYA VS. STATE OF MYSORE WA [REFERRED TO]
R CHITRALEKHA VENKATESUBBA REDDY VS. STATE OF MYSORE [REFERRED TO]
R CHITRALEKHA VENKATESUBBA REDDY VS. STATE OF MYSORE [REFERRED TO]
EDWINGSON BAREH VS. STATE OF ASSAM [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
MINOR P RAJENDRANMISS NIRMALA DEVI; MISS NISTHARINI K M SATHAKATHULLA VS. STATE OF MADRAS:DIRECTOR OF MEDICAL EDUCATION MADRAS [REFERRED TO]
STATE OF ANDHRA PRADESH VS. P SAGAR [REFERRED TO]
TRILOKI NATH TIKU VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
RAM KIRPAL BHAGAT VS. STATE OF BIHAR [REFERRED TO]
RAM KIRPAL BHAGAT VS. STATE OF BIHAR [REFERRED TO]
MINOR A PEERIAKARUPPAN SOBHA JOSEPH VS. STATE OF TAMIL NADU [REFERRED TO]
H H MAHARAJADHIRAJA MADHAV RAO JIVAJI RAO SGINDIA BAHADUR OF GWALIOR H H MAHARAJADHIRAJA MAHARANA SHRI BHAGWAT SINGHJI BAHADUR OF UDAIPUR COL H H BRARBANS SARAMAUR RAJA I RAJAGAN SIR PRATAP SINGH MALVENDRA BAHADUR COL RAJA SURINDER SINGH BAHADUR VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. HIRA LAL [REFERRED TO]
STATE OF ANDHRA PRADESH VS. U S V BALRAM [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. PRADIP TANDON:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH [REFERRED TO]
STATE OF KERALA VS. N M THOMAS [REFERRED TO]
STATE OF KERALA VS. N M THOMAS [REFERRED TO]
PRESIDENT OF INDIA VS. SPECIAL COURTS BILL 1978 [REFERRED TO]
MINERVA MILLS LIMITED VS. UNION OF INDIA [REFERRED TO]
B S YADAV PRITPAL SINGH VS. STATE OF HARYANA:STATE OF PUNJAB [REFERRED TO]
AKHIL BHARATIYA SOSHIT KARAMCHARI SANGH RAILWAY VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VITHOBA BABAN VS. GHANDRABHAN TALE:STATE OF MAHARASHTRA:STATE OF MAHARASHTRA [REFERRED TO]
STATE OF MAHARASHTRA VITHOBA BABAN VS. GHANDRABHAN TALE:STATE OF MAHARASHTRA:STATE OF MAHARASHTRA [REFERRED TO]
PRADEEP JAIN MISS REITA NIRANKARI MEENAKSHI ALKA AGGARWAL SHALINI VS. UNION OF INDIA [REFERRED TO]
K C VASANTH KUMAR VS. STATE OF KARNATAKA [REFERRED TO]
CHANDAVARKAR SITA RATNA RAO VS. ASHALATA S GURAM [REFERRED TO]
CHANDAVARKAR SITA RATNA RAO VS. ASHALATA S GURAM [REFERRED TO]
CHAKRADHAR PASWAN VS. STATE OF BIHAR [REFERRED TO]
P RAMI REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
P RAMI REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
MARRICHANDRASHEKHARRAO VS. DEAN GETH G S MEDICAL COLLEGE [REFERRED TO]
R S RAGHUNATH VS. STATE OF KARNATAKA [REFERRED TO]
PEERLESS GENERAL FINANCE AND INVESTMENT CO LIMITED RESERVE BANK OF INDIA RESERVE BANK OF INDIA RESERVE BANK OF INDIA VS. RESERVE BANK OF INDIA :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED :TIMEX FINANCIAL AND INVESTMENT COMPANY LIMITED :TIMEX FINANCE AND INVESTMENT COMPANY LIMITED [REFERRED TO]
MOHINI JAIN VS. STATE OF KARNATAKA [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
R C POUDYAL SOMNATH POUDYAL NANDU THAPA ROOP RAJ RAI VS. UNION OF INDIA [REFERRED TO]
R C POUDYAL SOMNATH POUDYAL NANDU THAPA ROOP RAJ RAI VS. UNION OF INDIA [REFERRED TO]
AJAY KUMAR SINGH VS. STATE OF BIHAR [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
R K SABHARWAL VS. STATE OF PUNJAB [REFERRED TO]
R K SABHARWAL VS. STATE OF PUNJAB [REFERRED TO]
P S GHALAUT VS. STATE OF HARYANA [REFERRED TO]
ASHOKA KUMAR THAKUR VS. STATE OF BIHAR [REFERRED TO]
RITESH R SAH VS. Y L YAMUL [REFERRED TO]
DALMIA CEMENT BHARAT LIMITED SURESH KUMAR VS. UNION OF INDIA [REFERRED TO]
PARAYANKANDIYAL ERAVATH KANAPRAVAN KALLIANI AMMA VS. K DEVI [REFERRED TO]
PARAYANKANDIYAL ERAVATH KANAPRAVAN KALLIANI AMMA VS. K DEVI [REFERRED TO]
UNION OF INDIA VS. MADHAV S O GAJANAN CHAUBAL [REFERRED TO]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED TO]
SAMATHA HYDERABAD ABRASIVES AND MINERALS PRIVATE LIMITED VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SAMATHA HYDERABAD ABRASIVES AND MINERALS PRIVATE LIMITED VS. STATE OF ANDHRA PRADESH [REFERRED TO]
PREETI SRIVASTAVA VS. STATE OF MADHYA PRADESH [REFERRED TO]
INDIRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
S R CHAUDHARY VS. STATE OF PUNJAB [REFERRED TO]
DADI JAGANNADHAM VS. JAMMULU RAMULU [REFERRED TO]
A I I M S STUDENTS UNION VS. A I I M S [REFERRED TO]
GOVERNMENT OF ANDHRA PRADESH VS. MOHAMMAD GHOUSE MOHINUDDIN [REFERRED TO]
STATE OF ANDHRA PRADESH VS. NALLAMILLI RAMI REDDI [REFERRED TO]
STEEL AUTHORITY OF INDIA LIMITED VS. NATIONAL UNION WATER FRONT WORKERS [REFERRED TO]
TATOBA BHAU SAVAGAVE D VS. VASANTRAO DHINDIRAJ DESHPANDE [REFERRED TO]
DAYALBAGH EDUCATIONAL INSTITUTE AGRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
SEEPURI NAGABHUSHANAM VS. SECRETARY TO GOVERNMENT PANCHAYAT RAJ GOVERNMENT OF ANDHRA PRADESH HYDERABAD [REFERRED TO]
SEEPURI NAGABHUSHANAM VS. SECRETARY TO GOVERNMENT PANCHAYAT RAJ GOVERNMENT OF ANDHRA PRADESH HYDERABAD [REFERRED TO]
G RAMADOSS VS. UNION OF INDIA [REFERRED TO]
DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT VS. LABOUR COURT GUNTUR [REFERRED TO]
DISTRICT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT VS. LABOUR COURT GUNTUR [REFERRED TO]
V NARAYANA RAO VS. STATE OF A P [REFERRED TO]
SATYANARAYANA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
G PULLAIAH VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
ARKA VASANTH RAO VS. GOVT OF ANDHRA PRADESH [REFERRED TO]
ARKA VASANTH RAO VS. GOVT OF ANDHRA PRADESH [REFERRED TO]
PROJECT OFFICER I T D A VS. CH SRINIVAS [REFERRED TO]