K SIVARAJAMMA Vs. STATE OF ANDHRA PRADESH

JUDGEMENT

(1.) )

(2.) HEARD the learned Counsel for the parties. The plaintiff-appellant had filed a suit before the Family Court for a declaration that she was the legally wedded wife of late K. Yadaiah. Defendant No.3 in the suit also claimed to be the wife of the deceased Yadaiah. On the basis of the pleadings the following issues were framed by the trial Court,