KLAYMAN PORCELAINS LTD Vs. SUPERINTENDING ENGINEER OPERATION

Referred Judgements :-

QUINN V. LEATHAIN [REFERRED TO]
LANCASTER MOTOR CO. (LONDON) LTD. V. BREMITH LTD. [REFERRED TO]
EAST END DWELLINGS CO. LTD. V. FINSBURY BOROUGH COUNCIL [REFERRED TO]
MAJOR ST. MELLONS R. D. C. V. NEWSPORT BOROUGH COUNCIL [REFERRED TO]
SEAFORD COURT ESTATES LTD. V. ASHER [REFERRED TO]
POWELL V. MAY [REFERRED TO]
CESC V. SHANKER RUBBER INDUSTRIES [REFERRED TO]
JAYA SEN V. SURJIT KR. SARKAR [REFERRED TO]
SHAMIM ASHRAT V. BIHAR STATE ELECTRICITY BOARD [REFERRED TO]
REGIONAL MANAGER VS. PAWAN KUMAR DUBEY [REFERRED TO]
BANGALORE WATER SUPPLY AND SEWERAGE BOARD VS. A.RAJAPPA [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
MADHYA PRADESH ELECTRICITY BOARD VS. BASANTIBAI [REFERRED TO]
MUNICIPAL CORPORATION OF DELHI VS. GURNAM KAUR [REFERRED TO]
KRISHENA KUMAR BALBIR SINGH DESH RAJ KOHLI R N MUBAYI PRESIDENT ALL INDIA RETIRED RAILWAYMEN P F TERMS ASSOCIATION BRIJ MOHAN KAUL K RAVI VERMA VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SUN ENGINEERING WORKS PRIVATE LIMITED [REFERRED TO]
PUNJAB STATE ELECTRICITY BOARD VS. LUDHIANA STEELS PRIVATE LIMITED [DISTINGUISHED]
BIHAR STATE ELECTRICITY BOARD VS. PARMESHWAR KUMAR AGARWALA [REFERRED TO]
MITTAL ENGINEERING WORKS PRIVATE LIMITED VS. COLLECTOR OF CENTRAL EXCISE MEERUT [REFERRED TO]
PREM NATH SHARMA VS. STATE OF UTTAR PRADESH [REFERRED TO]
BELWAL SPINNING MILLS LIMITED VS. U P STATE ELECTRICITY BOARD [REFERRED TO]
HYDERABAD VANASPATHI LIMITED VS. ANDHRA PRADESH STATE ELECTRICITY BOARD [REFERRED TO]
ARNIT DAS VS. STATE OF BIHAR [REFERRED TO]
A ONE GRANITES VS. STATE OF UTTAR PRADESH [REFERRED TO]
GURUDEVDATTA VKSSS MARYADIT VS. STATE OF MAHARASHTRA [REFERRED TO]
KANSHI RAM VS. LACHHMAN DEAD [REFERRED TO]
H D SHOURIE VS. MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
KAMALA SHANKER UPADHYA VS. STATE ELECTRICITY BOARD U P [REFERRED TO]
SURYAMUKHI ENTERPRISES HYDERABAD VS. A P S E B HYDERABAD [REFERRED TO]
CHIEF ENGINEER ELECTRICITY APSEB HYDERABAD VS. SRINIVASA MODERN RICE MILL RAMAGIRI VILLAGE NALGONDA [REFERRED TO]
GODAG BELGIRI MUNICIPAL BOROUGH GODAG VS. ELECTRICAL INSPECTOR GOVERNMENT MUNICIPAL INSPECTOR GOVERNMENT OF MYSORE [REFERRED TO]
M P ELECTRICITY BOARD JABALPUR VS. CHHAGANLAL [REFERRED TO]
HAMIDULLAH KHANJABALPUR VS. CHAIRMANMADHYA PRADESH ELECTRICITY BOARDRAMPUR [REFERRED TO]
KRISHNARAJENDRA MILLS LTD VS. CHAIRMAN KARNATAKA ELECTRICITY BOARD BANGALORE [REFERRED TO]
GANGES MANUFACTURING CO LTD VS. W B STATE ELECTRICITY BOARD [REFERRED TO]
ANANTA KUMAR BEJ VS. STATE OF WEST BENGAL [REFERRED TO]
BHARAT BARREL AND DRUM MANUFACTURING CO PVT LTD VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
PARMESHWAR KUMAR VS. B S E B [REFERRED TO]