K HARINATHA REDDY Vs. B RAMA RAO

Referred Judgements :-

BENGAL CHEMICAL AND PHARMACEUTICAL WORKS LIMITED VS. THEIR EMPLOYEES [REFERRED TO]
SHIVDEO SINGH VS. STATE OF PUNJAB [REFERRED TO]
THUNGABHADRA INDUSTRIES LIMITED VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
WORKMEN OF COCHIN PORT TRUST VS. BOARD OF TRUSTEES OF THE COCHIN PORT TRUST [REFERRED TO]
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED VS. WORKMEN [REFERRED TO]
INDIAN OIL CORPORATION LIMITED VS. STATE OF BIHAR [REFERRED TO]
UNION OF INDIA STANLAY CONSTANTINE VS. N S SAKHAWAT:J S VIRK [REFERRED TO]
CHAITANYA KALBAGH VS. STATE OF UTTAR PRADESH [REFERRED TO]
LAXMAN MAROTRAO NAVAKHARE VS. KESHAVRAO [REFERRED TO]
STATE OF KARNATAKA VS. BHEEMAPPA [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
INDIAN BANK VS. SATYAM FIBRES INDIA PRIVATE LIMITED [REFERRED TO]
ABBAI MALIGAI PARTNERSHIP FIRM VS. K SANTHAKUMARAN [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED VS. RAJENDRA SINGH [REFERRED TO]
V M SALGAOCAR AND BROS PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
KUBHAYAMMED VS. STATE OF KERALA [REFERRED TO]
NELLORE BUJJAMMA VS. TASHILDAR RAPUR [REFERRED TO]
NELLORE BUJJANNA VS. STATE OF ANDHRA PRADESH [REFERRED TO]
P NEELAKANTESWARAMMA VS. UPPARI MUTHAMMA [REFERRED TO]
COMMISSIONER OF POLICE A P HYD VS. SADRUDDIN H JAVERI [REFERRED TO]