REGENT COMPUTRONICS PVT. LTD.

DIVISIONAL MANAGER, APSRTC, VIZIANAGARAM Appellant

V/S

STATE TRANSPORT APPELLATE TRIBUNAL, A.P., HYDERABAD Respondents

Referred Judgements :-

P.JAYARAM NAIDU V. THE S.T.A.T. AND OTHERS [REFERRED TO]
S SUNDARAM PILLAI KOUSALAYA DEVT MURUGESA MUDALIAR N S DHANALAKSHMI AMMAL THAHIRA BEEVI M BALAKRISHNAN K R KRISHNAN VS. V R PATTABIRAMAN:P LAKSHMINARAYANA CHARYA:SELVARAJ CHETTIAR:B S RAMACHARI:R A MUTHIAH NADAR:FATHIMA BAI:P BHANUMATT [REFERRED TO]
ADARSH TRAVELS BUS SERVICE VS. STATE OF UTTAR PRADESH [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
BIHAR STATE ROAD TRANSPORT CORPORATION VS. STATE TRANSPORT APPELLATE TRIBUNAL [REFERRED TO]
MITHILESHGARG VS. UNION OF INDIA [REFERRED TO]
T V NATARAJ D P SHARMA VS. STATE OF KARNATAKA [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. CH S RAJA [REFERRED TO]
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION VS. S T A TRIBUNAL [REFERRED TO]

JUDGEMENT

(1.) These two writ petitions involving common questions of fact and law were heard together and are being disposed of by this common judgment. FACTS:

(2.) The private operators are operating their bus services from Vizianagaram to Gumpam via old bus stand, Kothapeta temple, Prema Samajam, P.B. Colony junction, Venugopalapuram, Ramathirthalu junction, Moida junction, Jarajapupeta.

(3.) The overlapping portions of the State route would appear from the following sketch. <IMG>JUDGEMENT_79_ALT6_2001Image1.jpg</IMG>

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DIVISIONAL MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION ELURU Vs. STATE TRANSPORT APPELLATE TRIBUNAL

Referred Judgements :-

JUDGEMENT

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