REGENT COMPUTRONICS PVT. LTD.

PAGADALA PEDDA YADALAH Appellant

V/S

K.ANNAPURNAMMA Respondents

Referred Judgements :-

PEARI SUNDARI DASSEE V. HARI CHARAN MOZUMDAR CHOWDHRY [REFERRED TO]
MOHAMMADALI SAHIB V. ABDUL KHADIR SAHEB [REFERRED TO]
BAI KARIMABIBI V. ABDERELIMAN SAYAD BARM [REFERRED TO]
BALI RAM PRASAD VS. STATE OF MYSORE [REFERRED TO]
K S VIDYANADAM VS. VAIRAVAN [REFERRED TO]
V S PALANICHAMY CHETTIAR FIRM VS. C ALAGAPPAN [REFERRED TO]
SOMESHWAR DAYAL VS. WIDOW OF LALMAN SHAH [REFERRED TO]
M SAKUNTALA DEVI VS. V SAKUNTALA [REFERRED TO]
C VENKATA RAO VS. B B G SHARMA [REFERRED TO]
ANANDILAL PODDAR VS. GUNENDRA KR ROY [REFERRED TO]
PANKOJ KUMAR BHATTACHARJEE VS. MANMATHA NATH VIDYABHUSHAN BHATTACHARJEE [REFERRED TO]
TRIBENI TEWARY VS. RAMRATAN NONIA [REFERRED TO]
HERAMBA CHANDRA MAITRA VS. JYOTISH CHANDRA SINHA [REFERRED TO]

JUDGEMENT

(1.) Since common issues are involved and! between same parties these revisions are considered together and disposed of by this common order.

(2.) Respondents 1 and 2 herein are the! plaintiffs in O.S. 23/95 on the file of the Senior Civil Judge, Bhongir, Nalgond District. The suit has been filed for specific performance of the agreement of sale dated 10-10-1995. Respondents 3 and 4 herein and the revision petitioners are the defendants in the suit.

(3.) The suit was decreed on 6-3-1998 ex parte. The decree to the extent relevant and material for the purpose of these revisions, reads as under:

Click here to view full judgment.

PAGADALA PEDDA YADAIAH Vs. K ANNAPURNAMMA

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address