REGENT COMPUTRONICS PVT. LTD.

CENTRAL BANK OF INDIA Appellant

V/S

POPURI SARANGAIAH Respondents

Referred Judgements :-

M.RAMACHANDRA REDDY VS. S. RAJARATNAM NAIDU [REFERRED TO]
BANK OF INDIA VS. VIJAY TRANSPORT [REFERRED TO]
BANK OF BARODA VS. REDNAM NAGACHAYA DEVI [REFERRED TO]
MALLAVARAPU SURYANARAYANA MURTHY VS. BUDDARAJU SURYANARAYANA RAJU [REFERRED TO]
KORAMSETTY C VENKATESWARLU VS. SYNDICATE BANK UDAYAGIRI [REFERRED TO]
YOGENDRANATH RAJ VS. STATE BANK OF INDIA [REFERRED TO]
UNION BANK OF INDIA VIJAYAWADA VS. J MOHAN RAO [REFERRED TO]

JUDGEMENT

(1.) A.S. No. 1234 of 1986 is an appeal against the judgment and decree dated 9-11-1983 of the learned Additional Subordinate Judge, Narasaraopet in O.S. No. 282/82 on his file.

(2.) A.S. No. 1240 of 1986 is an appeal against the judgment and decree dated 18-4-1985 of the learned Subordinate Judge, Gooty in O.S. No. 90/84 on his file.

(3.) A.S. No. 1211 of 1986 is an appeal against the judgment and decree dated 13-1-1985 of the learned Subordinate Judge, Addanki in O.S. No. 67/83 on his file.

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CENTRAL BANK OF INDIA Vs. P SARANGAIAH

Referred Judgements :-

JUDGEMENT

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