(1.) THESE two appeals give rise to the twin questions of law, namely :
(2.) THE brief facts involved in these appeals are :
(3.) NOW, it is relevant to notice the definition of "person" as per section 2(31) of the Income-tax Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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