P VENKATESWARA RAO Vs. OSMANIA UNIVERSITY HYDERABAD

JUDGEMENT

(1.) This group of Writ Petitions relate to establishment, permission, admission of students and cancellation of some admissions to the Padala Rama Reddy Law College, Hyderabad.

(2.) Padala Rama Reddy Education Society is a Society registered under the Public Societies Registration Act, hereinafter referred to as the Society. One of the aims of the Society was to set up educational institutions. The Society wanted to establish a Law College in Hyderabad.

(3.) In September, 1988 the Society sent a representation to the Government requesting for permission to establish a Law College under the name and style of "Padala Rama Reddy Law College". This representation was forwarded by the Government to the Osmania University requesting them to send a feasibility report. A copy of the representation was also sent to the Chairman, Andhra Pradesh State Council of Higher Education. The Society sent a copy of the representation to the Bar Council of India.