LAWS(APH)-1980-3-7

COMMISSIONER OF WEALTH TAX Vs. NARENDRA RANJALKER

Decided On March 31, 1980
COMMISSIONER OF WEALTH-TAX, ANDHRA PRADESH Appellant
V/S
NARENDRA RANJALKER Respondents

JUDGEMENT

(1.) THESE three cases are heard together as a common question arises for consideration.

(2.) R. C. No. 203/76 :

(3.) W. T. C. No. 7 of 1979 :