(1.) Learned counsel for the petitioner is not present.
(2.) Learned Government Pleader for Services I appears on behalf of the respondent.
(3.) This contempt case has been filed alleging non-compliance of the order dtd. 30/9/2019 passed in W.P.No.15296 of 2019.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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