LAWS(APH)-2020-9-54

MEDIDI PEDAVEERRAJU Vs. STATE OF ANDHRA PRADESH

Decided On September 16, 2020
Medidi Pedaveerraju Appellant
V/S
STATE OF ANDHRA PRADESH Respondents

JUDGEMENT

(1.) This Writ Petition is filed seeking the following relief:

(2.) As the pleadings are completed the Writ Petition itself is taken up for hearing. This Court has heard Sri P Rajesh Babu learned counsel for petitioner, learned Government Pleader for Endowments and Sri K. Madhava Reddy, learned Standing counsel for the 4th respondent.

(3.) Counter Affidavit of the 4th respondent was filed since the 4th respondent is the main answering respondent.