GURRALA SURENDRANATH SURI Vs. STATE OF A.P.

Referred Judgements :-

BHAWNA BAI V. GHANSHYAM [REFERRED TO]
KASHMIRA SINGH VS. STATE OF MADHYA PRADESH [REFERRED TO]
SARDUL SINGH CAVEESHAR PARMESHWAR NATH KAUL VALLABHDAS PHULCHAND MEHTA CHARWHARA GUHAN VS. STATE OF BOMBAY [REFERRED TO]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF KARNATAKA VS. L MUNISWAMY [REFERRED TO]
STATE OF BIHAR VS. RAMESH SINGH [REFERRED TO]
STATE OF GUJARAT VS. MOHAMMAD ATIK [REFERRED TO]
SURESH BUDHARMAL KALANI ALIAS PAPPU KALANI VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE VS. NALINI [REFERRED TO]
STATE N C T OF DELHI VS. NAVJOT SANDHU ALIAS AFSAN GURU [REFERRED TO]
BABUBHAI BHIMABHAI BOKHIRIA VS. STATE OF GUJARAT [REFERRED TO]