(1.) This petition is filed under Section 439 of the Code of Criminal Procedure, 1973, to enlarge the petitioners on bail.
(2.) The petitioners are A-1 and A-2 in Crime No.193 of 2020 of Chebrole Police Station, West Godavari District.
(3.) The offences registered against them are under Sections 8(c) r/w 20(b)(ii)(C) of the Narcotic Drugs and Psychotropic Substances Act, 1985 (for short "N.D.P.S. Act").