MANTHINA SITARAMA RAJU Vs. KANDA RAMBABU

JUDGEMENT

(1.) :- This Civil Revision Petition is filed against the O.S.S.R. No. 1228 of 2020 on the file of the Senior Civil Judge, Peddapuram with return objections on the plaint, dtd. 22/7/2020.

(2.) Heard the counsel for the petitioners.

(3.) The petitioners are the plaintiffs in the suit in O.S.S.R. No. 1228 of 2020 on the file of the Senior Civil Judge, Peddapuram. The respondents are the defendants in the said suit. The suit is filed for grant of permanent injunction restraining the 3 defendant and her henchmen from interfering with the peaceful possession and enjoyment of the plaintiffs and the defendants No. 1 and 2 over the plaint A, B, C schedule properties including B, B1, D, D1 red marked portion shown in the plaint plan and grant of such other reliefs, in the interest of justice. The suit was initially filed on 3/7/2020 and it was numbered as O.S.S.R. No. 1228 of 2020, dtd. 6/7/2020. The plaint was returned with certain office objections, dtd. 6/7/2020, as follows: