LAWS(APH)-2020-12-180

GOLLA Vs. RAAGIPATI VENKATESWARLU

Decided On December 15, 2020
Golla Appellant
V/S
Raagipati Venkateswarlu Respondents

JUDGEMENT

(1.) This Civil Miscellaneous Appeal is directed against the order of the Commissioner for Workmen's Compensation and Assistant Commissioner of Labour, Ongole in W.C.No.10 of 2004 dtd. 16/7/2005.

(2.) The applicants before the Commissioner under Workmen's Compensation ("Commissioner', for short) are the appellants. The respondents therein are the respondents herein.

(3.) Golla @ Somasila Ramakrishna is the son of the appellants. He died on account of electrocution on 10/1/2004 at about 3.00 a.m. while undergoing treatment in Government General Hospital, Guntur.