(1.) Since these two matters are similar, this Court deems it appropriate to dispose of these two matters by way of this common order.
(2.) Writ Petition (PIL) No.108 of 2020 is filed for the following relief:
(3.) Writ Petition (PIL) No.130 of 2020 is filed for the following relief:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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