REGENT COMPUTRONICS PVT. LTD.

B Nagaraja Reddy Appellant

V/S

B. Sambo Sankar Reddy Respondents

Referred Judgements :-

LALA PANCHAM26 [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. LALA PANCHAM [REFERRED TO]
K VENKATARAMIAH VS. A SEETHARAMA REDDY [REFERRED TO]
SYED ABDUL KHADER VS. RAMI REDDY [REFERRED TO]
SHIVAJIRAO NILANGEKAR PATIL DR MAHESH MADHAV GOSAVI VS. MAHESH MADHAV GOSAVI:SHIVAJIRAO NILANGEKAR PATIL [REFERRED TO]
KARNATAKA BOARD OF WAKF VS. GOVT OF INDIA [REFERRED TO]
STATE OF GUJARAT VS. MAHENDRAKUMAR PARSHOTTAMBHAI DESAI [REFERRED TO]
UNION OF INDIA VS. IBRAHIM UDDIN [REFERRED TO]
NEELAM BHADRAMMA VS. MARRI LAKSHMAMMA [REFERRED TO]
M HARINARAYANA ALIAS HARIBABU VS. P SWAROOPA RANI [REFERRED TO]
NATIONAL INSURANCE COMPANY LTD VS. SYEDA NAJMUNNISSA [REFERRED TO]
RAM DIHAL LAL VS. LAKHPAT LAL [REFERRED TO]
NANDAM RAMA RAO VS. BATTU RAMA RAO [REFERRED TO]
K. CHENGALRAYA CHETTY VS. GOMATHEESWARI [REFERRED TO]

JUDGEMENT

(1.) These two Civil Revision Petitions are filed under Article 227 of the Constitution of India aggrieved by the Common Order dtd. 27/1/2020 in I.A.Nos.107 and 109 of 2019 in A.S.No.73 of 2018 on the file of Principal District Judge, Chittoor.

(2.) Petitioner is the Plaintiff and the respondents are the Defendants in a suit in O.S.No.344 of 2012 on the file of II Additional Junior Civil Judge, Chittoor.

(3.) Brief facts of the case are that:

Click here to view full judgment.

B NAGARAJA REDDY Vs. B. SAMBO SANKAR REDDY

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address