N.RAMESH KUMAR Vs. STATE OF ANDHRA PRADESH

Referred Judgements :-

A K GOPALAN VS. STATE OF MADRAS OPPOSITE PARTY; UNION OF INDIA [REFERRED TO]
K C GAJAPATI NARAYAN DEO VS. STATE OF ORISSA [REFERRED TO]
STATE OF PUNJAB VS. MANOHAR SINGH PRATAP SINGH [REFERRED TO]
BUDHAN CHOUDHRY VS. STATE OF BIHAR [REFERRED TO]
MEMBER BOARD OF REVENUE VS. ARTHUR PAUL BENTHALL [REFERRED TO]
STATE OF BOMBAY VS. ALI GULSHAN [REFERRED TO]
RAM KRISHNA DALMIA SHRIYANS PRASAD JAIN JAI DAYAL DALMIA VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE COMMISSIONER OF INCOME TAX BANGALORE VS. INDO MERCANTILE BANK LIMITED PANGAL VITTAL NAYAK AND CO LIMITED [REFERRED TO]
SONAPUR TEA CO LIMITED MST MAZIRUNNESSA VS. DEPUTY COMMISSIONER AND COLLECTOR OF KAMRUP:DEPUTY COMMISSIONER AND COLLECTOR OF KAMRUP [REFERRED TO]
J K JUTE MILLS COMPANY LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
BOARD OF THISTEES AYURVEDIC AND UNANI TIBIA COLLEGE DELHI VS. STATE OF DELHI NOW DELHI ADMINISTRATION [REFERRED TO]
KALAWATI DEVI HARLALKA VS. COMMISSIONER OF INCOME TAX WEST BENGAL DURGA DEVI [REFERRED TO]
ISHWAR SINGH BINDRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
ROHTAS INDUSTRIES VS. S D AGARWAL [REFERRED TO]
STATE OF MADHYA PRADESH VS. SHARDUL SINGH [REFERRED TO]
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI VS. UNION OF INDIA [REFERRED TO]
HIS HOLINESS KESAVANANDA BHARATI SRIPADAGALVARU SHRI RAGHUNATH RAO GANPAT RAO N H NAWAB MOHAMMAD IFTIKHAR ALI KHAN SHETHIA MINING AND MANUFACTURING CORPORATION LIMITED THE ORIENTAL GOAL GO LIMITED VS. STATE OF KERALA:UNION OF INDIA [REFERRED TO]
SAMSHER SINGH ISHWAR CHAND AGARWAL VS. STATE OF PUNJAB [REFERRED TO]
STATE OF ASSAM VS. AKSHAYA KUMAR DEB [REFERRED TO]
DWARKA PRASAD VS. DWARKA DAS SARAF [REFERRED TO]
CAREW AND COMPANY LIMITED VS. UNION OF INDIA AND TATA ENGG AND LOCOMOTIVE COMPANY LIMITED [REFERRED TO]
N SUBBA REDDY VS. ANDHRA UNIVERSITY [REFERRED TO]
TARULATA SHYAM VS. COMMISSIONER OF INCOME TAX WEST BENGAL [REFERRED TO]
R S JOSHI SALES TAX OFFICER GUJARAT J S JOSHI SALES TAX OFFICER GUJARAT VS. AJIT MILLS LTD:IDAR TALUKA SAHAKARI [REFERRED TO]
MOHINDER SINGH GILL VS. CHIEF ELECTION COMMISSIONER NEW DELHI [REFERRED TO]
R K GARG R K KARANJIA MADHU MEHTA P K SOI S S BEDI VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
A K ROY THAN SINGH TYAGI DR VASANTKUMAR PANDIT VS. UNION OF INDIA [REFERRED TO]
S P GUPTA V M TARKUNDE J L KALRA IQBAL M CHAGLA MISS LILY THOMAS A RAJAPPA UNION OF INDIA D N PANDEY R PRASAD SINHA VS. UNION OF INDIA [REFERRED TO]
BANDHUA MUKTI MORCHA VS. UNION OF INDIA [REFERRED TO]
K NAGARAJ D SHANKARAN D SUBBA RAJU VS. STATE OF ANDHRA PRADESH:CHIEF SECRETARY OF ANDHRA PRADESH [REFERRED TO]
T VENKATA REDDY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
UNION OF INDIA UNION OF INDIA BISWAROOP CHATTERJEE ACHINTA KUMAR BISWAS NABENDU BOSE LAXMI NARAYAN VS. TULSIRAM PATEL:SADANAND JHA:G P KOUSHAL:UNION OF INDIA:STATE OF MADHYA PRADESH [REFERRED TO]
M SATYANARAYANA VS. STATE OF KARNATAKA [REFERRED TO]
KASTURI LAL HARLAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
D C WADHWA VS. STATE OF BIHAR [REFERRED TO]
D C SAXENA VS. STATE OF HARYANA [REFERRED TO]
P D AGGARWAL VS. STATE OF UTTAR PRADESH [REFERRED TO]
BHARAT SINGH DALLU NATHU RAM RAM PHAL VS. STATE OF HARYANA [REFERRED TO]
UJAGAR PRINTS II KWALITY SILK MILLS CO VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. KAILASH NATH:MANGAL SINGH MINHAS [REFERRED TO]
BANSIDHAR VS. STATE OF RAJASTHAN [REFERRED TO]
S S DHANOA VS. UNION OF INDIA [REFERRED TO]
STATE OF HIMACHAL PRADESH VS. KAILASH CHAND MAHAJAN [REFERRED TO]
L P AGARWAL VS. UNION OF INDIA [REFERRED TO]
KRISHNA SWAMI RAJ KANWAR ADVOCATE VS. UNION OF INDIA [REFERRED TO]
STATE OF BIHAR VS. KAMLESH JAIN [REFERRED TO]
INDRA SAWHNEY VS. UNION OF INDIA [REFERRED TO]
SYED KHALID RIZVI OTHERS KRISHNA BEHARI SRIVASTAVA RAMESH PRASAD SINGH OTHERS VS. UNION OF INDIA [REFERRED TO]
NANDJEE SINGH VS. P O MEDICAL STUDENTS ASSOCIATION [REFERRED TO]
S R BOMMAI VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. TUSHAR RANJAN MOHANTY [REFERRED TO]
STATE OF UTTAR PRADESH VS. PRADHAN SANGH KSHETTRA SAMITI [REFERRED TO]
T N SESHAN CHIEF ELECTION COMMISSIONER OF INDIA CHO S RAMASWAMY B K RAI COMMON CAUSE A REGISTERED SOCIETY VS. UNION OF INDIA :UNION OF INDIA :UNION OF INDIA [REFERRED TO]
C RAVICHANDRAN IYER VS. JUSTICE A M BHATTACHARJEE [REFERRED TO]
DELHI SCIENCE FORUM NATIONAL TELECOM FEDERATION OF TELECOM EMPLOYEES VS. UNION OF INDIA [REFERRED TO]
BIBI SAYEEDA VS. STATE OF BIHAR [REFERRED TO]
CHAIRMAN RAILWAY BOARD VS. C R RANGADHAMAIAH [REFERRED TO]
B R ENTERPRISES VS. STATE OF UTTAR PRADESH [REFERRED TO]
MALIK BROTHERS VS. NARENDRA DADHICH [REFERRED TO]
TRANSPORT CORPORATION OF INDIA VS. EMPLOYEES STATE INSURANCE CORPN [REFERRED TO]
ISHAR ALLOY STEELS LIMITED VS. JAYASWALS NECO LIMITED [REFERRED TO]
UNION OF INDIA VS. KANNADAPARA SANGHATANEGALA OKKUTA AND KANNADIGARA [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
STATE OF PUNJAB VS. HARNEK SINGH [REFERRED TO]
HARBHAJAN SINGH VS. PRESS COUNCIL OF INDIA [REFERRED TO]
DAYAL SINGH VS. UNION OF INDIA [REFERRED TO]
DLF QUTAB ENCLAVE COMPLEX EDUCATION CHARITABLE TRUST VS. STATE OF HARYANA [REFERRED TO]
WELFARE ASSOCIATION ARP MAHARASHTRA VS. RANJIT P GOHIL [REFERRED TO]
UNION OF INDIA VS. SHIV DAYAL SOIN PRIVATE LIMITED [REFERRED TO]
DHARAM DUTT VS. UNION OF INDIA [REFERRED TO]
HAWRAH MUNICIPAL CORPORATION VS. GANGES ROPE COMPANY LIMITED [REFERRED TO]
BHAGAT HYDRO POWER CORPORATION LIMITED VS. STATE OF ASSAM [REFERRED TO]
VIRENDER SINGH HOODA VS. STATE OF HARYANA [REFERRED TO]
GURPAL SINGH VS. STATE OF PUNJAB [REFERRED TO]
KISHANSING TOMAR VS. MUNICIPAL CORPORATION OF THE CITY OF AMEDABAD [REFERRED TO]
M NAGARAJ VS. UNION OF INDIA [REFERRED TO]
M VENKATARAMANA HEBBAR VS. M RAJAGOPAL HEBBAR [REFERRED TO]
P VENUGOPAL VS. UNION OF INDIA [REFERRED TO]
N KANNADASAN VS. AJOY KHOSE [REFERRED TO]
VILLIANUR IYARKKAI PADUKAPPU MAIYAM VS. UNION OF INDIA [REFERRED TO]
STATE OF KERALA VS. PEOPLES UNION FOR CIVIL LIBERTIES [REFERRED TO]
STATE OF UTTARANCHAL VS. BALWANT SINGH CHAUFAL [REFERRED TO]
GOA GLASS FIBRE LTD VS. STATE OF GOA [REFERRED TO]
BONDU RAMASWAMY VS. BANGLORE DEVELOPMENT AUTHORITY [REFERRED TO]
B P SINGHAL VS. UNION OF INDIA [REFERRED TO]
STATE OF ASSAM VS. UNION OF INDIA [REFERRED TO]
PRAFULL GORADIA VS. UNION OF INDIA [REFERRED TO]
J S YADAV VS. STATE OF U P [REFERRED TO]
STATE OF TAMIL NADU VS. K SHYAM SUNDER [REFERRED TO]
UNION OF INDIA VS. BRIGADIER P S GILL [REFERRED TO]
MONNET ISPAT AND ENERGY LTD VS. UNION OF INDIA [REFERRED TO]
JAYANTHIPURAM GRAM VS. KRISHNA MACHILIPATNAM [REFERRED TO]
ASIAN PAINTS INDIA LTD VS. ADDITIONAL MUNICIPAL COMMISSIONER [REFERRED TO]
PANDRANKI PARVATHI VS. AKULA GANGARAJU [REFERRED TO]
RANGA REDDY DISTRICT PRADESH PANCHAYAT RAJ DEPARTMENT HYDERABAD VS. STATE OF A P [REFERRED TO]
S R BALASUBRAMANIYAN M L A VS. STATE OF TAMIL NADU [REFERRED TO]
GIRJASHANKER VS. LALU [REFERRED TO]
BHAGAT SINGH VS. EMPEROR [REFERRED TO]
ROHITASH KUMAR VS. OM PRAKASH SHARMA [REFERRED TO]
WHIRLPOOL OF INDIA LTD VS. UNION OF INDIA [REFERRED TO]
MANOJ NARULA VS. UNION OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VATIKA TOWNSHIP PRIVATE LIMITED [REFERRED TO]
M.THIRUPATHI RAO VS. STATE OF TELANGANA [REFERRED TO]
S.TIMMAIAH VS. STATE OF ANDHRA PRADESH [REFERRED TO]
SHER SINGH @ PARTAPA VS. STATE OF HARYANA [REFERRED TO]
ROXANN SHARMA VS. ARUN SHARMA [REFERRED TO]
UNION OF INDIA VS. A.K.BEHL [REFERRED TO]
SHREE BHAGWATI STEEL ROLLING MILLS VS. COMMISSIONER OF CENTRAL EXCISE [REFERRED TO]
NABAM REBIA, AND BAMANG FELIX VS. DEPUTY SPEAKER AND OTHERS [REFERRED TO]
AHMEDABAD MUNICIPAL CORPORATION VS. GTL INFRASTRUCTURE LTD. & ORS. ETC. [REFERRED TO]
KRISHNA KUMAR SINGH & ANR. VS. STATE OF BIHAR & ORS. [REFERRED TO]
VIPULBHAI MANSINGBHAI CHAUDHARY VS. STATE OF GUJARAT & ANROTHER [REFERRED TO]
MS. EERA THROUGH DR. MANJULA KRIPPENDORF VS. STATE (GOVT. OF NCT OF DELHI) [REFERRED TO]
MUKUND DEWANGAN VS. ORIENTAL INSURANCE COMPANY LIMITED [REFERRED TO]
SAGAR PANDURANG DHUNDARE VS. KESHAV ABA PATIL & ORS. [REFERRED TO]
DELHI METRO RAIL CORPORATION LTD VS. TARUN PAL SINGH & ORS [REFERRED TO]
GAURAV ASEEM AVTEJ VS. U P STATE SUGAR CORPORATION LTD & ORS [REFERRED TO]
COMMISSIONER OF CUSTOMS (IMPORT), MUMBAI VS. DILIP KUMAR AND COMPANY [REFERRED TO]
SHILPA MITTAL VS. STATE OF NCT OF DELHI [REFERRED TO]