PIDIKI VENKATARATHNAM Vs. RAMANAVARAPU SAMPATH KUMAR

Referred Judgements :-

MOHD. HASNUDDIN V. DONTAGANI SATHAMMA [REFERRED TO]
PRAKASH CHANDRA VS. ANGADLAL [REFERRED TO]
ACHAL REDDY VS. RAMAKRISHNAREDDIAR [REFERRED TO]
SARDARSINGH VS. KRISHNA DEVI [REFERRED TO]
THAKUR KISHAN SINGH DEAD VS. ARVIND KUMAR [REFERRED TO]
ANNASAHEB BAPUSAHEB PATIL VILAS G DALVI NATHAL GHARAGE RAJARAM K POWAR PANDURANG B SARNOBAT VS. BALWANT ALIAS BALASAHEB BABUSAHEB PATIL AND HEIRS:RAMACHANDRA Y DALVI:RAJARAM A GHARAGE:DINKARRAO K POWAR:K L SARNOBAT [REFERRED TO]
DEVA VS. SAJJAN KUMAR [REFERRED TO]
CHINTHAMANI AMMAL VS. NADAGOPAL GOUNDER [REFERRED TO]
TANDRA VENKATA SUBRAHMANAYAM VS. VEGESANA VISWANADHARAJU [REFERRED TO]
VENKAKKA CHOUDARY Y VS. D LAKSHMINARAYANA [REFERRED TO]
IBRAHIM MOHD VS. SECRETARY TO GOVERNMENT OF INDIA [REFERRED TO]
JAYARAMA REDDY T M VS. B SREERAMAIAH CHETTY [REFERRED TO]
MODEM RAJAMOULI VS. MODEM ROSHAIAH [REFERRED TO]
MADDISETTI VENKATA RATHNAMMA VS. P RADHAKRISHNA MURTHY [REFERRED TO]
BONALA RAJU VS. SARUPURU SREENIVASULU [REFERRED TO]
K RAMABRAHMAM VS. G NARSINGH RAO [REFERRED TO]
MOHAMMED MASTHAN VS. ABDUL REHMAN [REFERRED TO]
EERAPPA VS. GOLLA NAGAIAH [REFERRED TO]
MADANO MOHANO NAIKO VS. ARJUN NAIKO [REFERRED TO]
NATABAR BEHERA VS. BATAKRUSHNA DAS [REFERRED TO]