COMMISSIONER OF INCOME TAX Vs. SARVARAYA TEXTILES LTD

Referred Judgements :-

COMMISSIONER OF INCOME-TAX V. RAMARAJU SURGICAL COTTON MILLS [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. MAHALAKSHMI TEXTILE MILLS LIMITED [REFERRED TO]
SHUBHLAXMI MILLS LIMITED VS. ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT [REFERRED TO]
BALLIMAL NAVAL KISHORE VS. COMMISSIONER OF INCOME TAX BOMBAY [REFERRED TO]
COMMISSIONER OF INCOME TAX MADURAI VS. SARAVANA SPINNING MILLS PVT [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SRI MANGAYARKARASI MILLS P LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. RAZA BULAND SUGAR COMPANY LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PRASAD FILM LABORATORIES PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. CENTURY ENKA LTD [REFERRED TO]
S KANNAN VS. STATE BANK OF INDIA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SESHASAYEE PAPER AND BOARDS LTD [REFERRED TO]
COMMISSIONER OF INCOME-TAX VS. BECO ENGINEERING CO [REFERRED TO]
Velan Textiles Pvt. Ltd. VS. Deputy Commissioner of Income Tax (Assessment) [REFERRED TO]