TIRUPATI UDYOG LTD Vs. UNION OF INDIA

Referred Judgements :-

TENNANT V. SMITH [REFERRED TO]
CAPE BRANDAY SYNDICATE V. INLAND REVENUE COMMISSIONERS [REFERRED TO]
COMMISSIONER OF WEALTH TAX,GUJARAT III,AHMEDABAD V. ELLIS BRIDGE GYMKHANA [REFERRED TO]
DUKE OF WEST MINSTER V. INLAND REVENUE COMMISSIONERS [REFERRED TO]
LAURENCE ARTHUR ADAMSON V. MELBOURNE AND METROPOLITAN BOARD OF WORKS [REFERRED TO]
UNION OF INDIA V. G.M. KOKIL [REFERRED TO]
CHHOTABHAI JETHABHAI PATEL AND CO. V. UNION OF INDIA [REFERRED TO]
CIT V. SHAKUNTALA [REFERRED TO]
WILAYATULLAH V. C.S. SUB-COMMITTEE [REFERRED TO]
KESHAVAN MADHAVA MENON VS. STATE OF BOMBAY [REFERRED TO]
ASWINI KUMAR GHOSE INCORPORATED LAW SOCIETY CALCUTTA HIGH COURT INTERVENERS VS. ARABINDA BOSE [REFERRED TO]
A V FERNANDEZ VS. STATE OF KERALA [REFERRED TO]
M P V SUNDARARAMIER AND COMPANY VS. STATE OF ANDHRA PRADESH [REFERRED TO]
COMMISSIONER OF SALES TAX U P VS. MODI SUGAR MILLS LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX BOMBAY CITY II VS. SHAKUNTALA [REFERRED TO]
GOPAL NARAIN VS. STATE OF UTTAR PRADESH [REFERRED TO]
BANARSI DEBI LUXMI NIWAS MOODY VS. INCOME TAX OFFICER DISTRICT IV CALCUTTA:INCOME TAX OFFICER DISTRICT IV CALCUTTA [REFERRED TO]
COMMISSIONE OF INCOME TAX MADRAS O V R SV SR ARUNACHALAM CRETTAR VS. V MR P FIRM MUAR O R M O M A M CHIDAMBARAM CHETTIAR THE COMMISSIONER OF INCOME TAX MADRAS O RM SP SV FIRM [REFERRED TO]
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA VS. MOON MILLS LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX PATIALA VS. SHAHZADA NAND AND SONS [REFERRED TO]
COMMISSIONER OF INCOME TAX ANDHRA PRADESH VS. MOTORS AND GENERAL STORES PRIVATE LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX GUJARAT II VS. B M KHARWAR [REFERRED TO]
JOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION II MADRAS VS. YOUNG MENS INDIAN ASSOCIATION REGD MADRAS [REFERRED TO]
JANAPADA SABHA CHHINDWARA STATE OF MADHYA PRADESH VS. CENTRAL PROVINCES SYNDICATE LTD:AMALGAMATED COALFIELDS LTD [REFERRED TO]
BAIDYANATH AYURVED BHAWAN PVT LIMITED JHANSI VS. EXCISE COMMISSIONER U P [REFERRED TO]
STATE OF MYSORE VS. D CAWASJI AND COMPANY:M GOVINDAPPA [REFERRED TO]
QUDRAT ULLAH VS. MUNICIPAL BOARD BAREILLY [REFERRED TO]
CONTROLLER OF ESTATE DUTY GUJARAT R RANGANAYAKI AMMAL VS. KANTILAL TRIKAMLAL:THE CONTROLLER OF ESTATE DUTY MADRAS [REFERRED TO]
CONTROLLER OF ESTATE DUTY GUJARAT R RANGANAYAKI AMMAL VS. KANTILAL TRIKAMLAL:THE CONTROLLER OF ESTATE DUTY MADRAS [REFERRED TO]
GUJARAT STATE FINANCIAL CORPORATION VS. NATSON MANUFACTURING CO PRIVATE LIMITED [REFERRED TO]
UNION OF INDIA VS. R C JAIN [REFERRED TO]
MSCO PVT LIMITED VS. UNION OF INDIA [REFERRED TO]
MEMBER SECRETARY ANDHRA PRADESH STATE BOARD FOR PREVENTION AND CONTROL OF WATER POLLUTION VS. ANDHRA PRADESH RAYONS LIMITED [REFERRED TO]
APHALI PHARMACEUTICALS LIMITED VS. STATE OF MAHARASHTRA [REFERRED TO]
GOODYEAR INDIA LTD VS. STATE OF HARYANA:GEDORE TOOLS P LTD [REFERRED TO]
SUTLEJ COTTON MILLS LIMITED VS. COMMISSIONER OF INCOME TAX WEST BENGAL 111 CALCUTTA [REFERRED TO]
STATE OF RAJASTHAN VS. MANGILAL PINDWAL [REFERRED TO]
MANCHERI PUPTHUSSERI AHMED PANNIKOT MADATHIL LAKSHMIKUTTY AMMA VS. KUTHIRAVATTAM ESTATE RECEIVER:KUTHIRAVATTAM ESTATE RECEIVER [REFERRED TO]
ESSAR STEEL LIMITED VS. UNION OF INDIA [REFERRED TO]
L MAHESHWARI PRASAD VS. STATE OF UTTAR PRADESH [REFERRED TO]
SANKARA LAXMANA RAO VS. DASAM CHINA PAPAIAH RAJU [REFERRED TO]
PARVATIBAI VS. MAHARASHTRA REVENUE TRIBUNAL [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ASSOCIATED COMMERCIAL CORPORATION [REFERRED TO]
RULLIA RAM HAKIM RAI VS. S FATEH SINGH S SHAM SHER SINGH [REFERRED TO]
KHAZAN SINGH VS. PRESIDENT OF INDIA [REFERRED TO]
BANK OF CHETTINAD LTD VS. COMMISSIONER OF INCOME TAX, MADRAS [REFERRED TO]