(1.) The Petitioner filed this writ petition seeking a direction to the third Respondent to release the amount of P.F. and E.D.L.I.F. amounting to Rs. 67,000/-.
(2.) No representation for Respondents.
(3.) The brief facts of the case are as follows:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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