LAWS(APH)-2010-9-55

BANDA SREERAMAMURTHY Vs. UPPALURI LALITHAMBA

Decided On September 24, 2010
BANDA SREERAMAMURTHY Appellant
V/S
UPPALURI LALITHAMBA Respondents

JUDGEMENT

(1.) This Appeal is directed against the judgment and decree dated 24.10.2003 passed in O.S. No. 205 of 1998 (old O.S. No. 638 of 1990) on the file of III Additional District Judge at Vijayawada, whereby and whereunder the suit filed by the Appellant was dismissed.

(2.) The parties will be referred as they are arrayed in the original suit for the sake of convenience.

(3.) The brief facts of the case are as follows: