LAWS(APH)-2010-8-45

KAMMA DAMODAR RAO Vs. KAMMA ANURADHA

Decided On August 03, 2010
KAMMA DAMODAR RAO Appellant
V/S
KAMMA ANURADHA Respondents

JUDGEMENT

(1.) Heard both sides.

(2.) This appeal is preferred by the husband challenging the order and decree, passed in F.C.O.P. No. 70 of 2008 on the file of Family Court, Nellore (H.M.O.P. No. 93 of 2006 on the file of Principal Senior Civil Judge, Nellore).

(3.) The Appellant is the husband of the Respondent.