(1.) This revision is directed against the order dated 30.10.2002 passed by the learned I Addl. Sessions Judge, Khammam, in Crl.R.P. No. 10 of 2000.
(2.) Briefly, the facts of the case are as follows:
(3.) Heard both sides.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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