NANNURI VENKATESAN Vs. NEW INDIA ASSURANCE CO LTD

Referred Judgements :-

ANANDMANOHAR PARCHURE V. NATIONAL INSURANCE CO. LTD. & ANR. [REFERRED TO]
M/S. SHAKARBHAI RAMDAS MARFATIA V. THE ORIENTAL INSURANCE CO. LTD. [REFERRED TO]
CONSUMER PROTECTION COUNCIL & ANOTHER V. CHAIRMAN CUM MANAGING DIRECTOR,NEW INDIA INSURANCE CO. LTD. & OTHERS [REFERRED TO]
OM PRAKASH SARAOGI V. THE ORIENTAL INSURANCE CO. LTD. [REFERRED TO]
T.C. KHOSLA V. 1ST MARUTI LEASING INC. & OTHERS [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LIMITED V. M.K.J. CORPORATION [REFERRED TO]
NEW HORIZON SUGAR MILLS LTD. V. UNITED INDIA INSURANCE [REFERRED TO]
NEW INDIA ASSURANCE COMPANY LTD. V. C.M. MATHEW [REFERRED TO]
SARDAR VIKKARSINGH V. DIVISIONAL/BRANCH MANAGER,UNITED INDIA INSURANCE CO. LTD. [REFERRED TO]
C NARASIMHA RAO VS. K R NEELAKANDAN [REFERRED TO]
VIDYA SAGAR VS. CHANDIGARH HOUSING BOARD [REFERRED TO]
SATYANARAYAN KAMALKUMAR VS. UNITED INDIA INSURANCE CO LTD [REFERRED TO]
NATIONAL INSURANCE COMPANY LIMITED VS. NIRPREET SINGH [REFERRED TO]
KIRAN BEDI VS. NATIONAL INSURANCE COMPANY [REFERRED TO]