LAWS(GOACDRC)-2004-6-1

AJIT KOSSAMBE Vs. GOMAKANT MAHAMBE

Decided On June 22, 2004
AJIT KOSSAMBE Appellant
V/S
GOMAKANT MAHAMBE Respondents

JUDGEMENT

(1.) THIS revision has been filed against the order dated 12.2.2004 in Complaint No. 8/2003 by the District Forum North Goa, dismissing the application of the revision applicant/complainant for appointment of Commissioner.

(2.) HEARD the Counsel for the revision applicant/complainant and the Counsel for the opposite parties/respondents.

(3.) DURING the course of the order the District Forum for dismissing the application of the complainant has stated as follows: