SARITHA SOFTWARE Vs. STATE OF ANDHRA PRADESH

JUDGEMENT

(1.) THESE 5 appeals art filed against the orders of the Appellate Deputy Commissioner of Commercial Taxes, Visakhapatnam (for short, 'the ADC') and the Joint Commissioner (CT)(Legal), A.P. at Hyderabad (for short, the JC'). The details of which are as hereunder:

(2.) CONTENTIONS : -

(3.) POINTS : -